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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 125(2)(viii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(viii)powers, functions and duties of the Secretary of Market Committee under section 49, appointment of Accountant and Staff of Market Committee, their pay, allowances and pension etc.