Punjab-Haryana High Court
Jagdish Kaur Sandhu vs Ramesh Chander Aggarwal And Ors on 28 January, 2020
Author: Anupinder Singh Grewal
Bench: Anupinder Singh Grewal
In the High Court of Punjab and Haryana at Chandigarh
123
CR-599-2020 (O & M)
Date of Decision: January 28, 2020
JAGDISH KAUR SANDHU ....PETITIONER
VERSUS
RAMESH CHANDER AGGARWAL AND ORS ....RESPONDENTS
CORAM: HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
Present: Mr. K.K. Saini, Advocate for the petitioner.
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ANUPINDER SINGH GREWAL, J (ORAL)
Learned counsel for the petitioner states that he wants to withdraw this petition.
Dismissed as withdrawn.
(ANUPINDER SINGH GREWAL) JUDGE January 28, 2020 A.Kaundal Whether speaking/ reasoned : Yes/No Whether Reportable : Yes/No 4 1 of 1 ::: Downloaded on - 30-01-2020 01:43:22 :::