Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 115] [Entire Act] NCT Delhi - Subsection Section 115(1) in The New Delhi Municipal Council Act, 1994 (1)An appeal against the levy or assessment of any tax under this Act shall lie to the court of the district judges of Delhi.
