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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(1) in The Dibrugarh University Act, 1965

(1)Subject to the provisions of this Act and the Statutes, the Executive Council may make Ordinance for the purpose of carrying out the provisions of this Act and Statutes and in respect of all matters which by this Act by the Statutes are required to be or may be provided by Ordinances.