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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(2)(f) in The Goa, Daman and Diu Irrigation Act, 1973

(f)all mechanical and electrical appliances tools and plants and structures, installed or constructed, maintained or controlled by the Government for lifting water.