Allahabad High Court
Smt. Madhu Jaiswal vs Smt. Beena Jaiswal on 10 August, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 28 Case :- MATTERS UNDER ARTICLE 227 No. - 421 of 2010 Petitioner :- Smt. Madhu Jaiswal Respondent :- Smt. Beena Jaiswal Petitioner Counsel :- Devendra Mohan Singh Hon'ble Saniav Misra.J.
As prayed by learned counsel for the petitioner put up as a fresh case on 16.8.2010 before the appropriate Bench. Order Date :- 10.8.2010 Pravin