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Allahabad High Court

Smt. Madhu Jaiswal vs Smt. Beena Jaiswal on 10 August, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 28

Case :- MATTERS UNDER ARTICLE 227 No. - 421 of 2010
Petitioner :- Smt. Madhu Jaiswal

Respondent :- Smt. Beena Jaiswal

Petitioner Counsel :- Devendra Mohan Singh

Hon'ble Saniav Misra.J.

As prayed by learned counsel for the petitioner put up as a fresh case on 16.8.2010 before the appropriate Bench. Order Date :- 10.8.2010 Pravin