Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Intellectual Property Rights (Imported Goods) Enforcement Rules, 2007 (2)The notice in respect of goods infringing intellectual property rights shall be given in the format prescribed in the Annexure to these Rules.
