Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Karnataka - Subsection Section 17(2) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013 (2)Every decision taken by the Chairman under this section shall be reported to the Authorityat its next meeting for ratification.
