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[Cites 0, Cited by 0] [Section 10D(1)] [Section 10D] [Entire Act]

Union of India - Subsection

Section 10D(1)(e) in Income Tax Rules, 1962

(e)a description of the functions performed, risks assumed and assets employed or to be employed by the assessee and by the associated enterprises involved in the international transaction or the specified domestic transaction ;