Section 116(4) in The Goa, Daman and Diu (Excise Duty) Rules, 1964
(4)All Police Officers not below the rank of Assistant Sub-Inspector may exercise the powers conferred by sub-section (2) of section 23, proviso to sub-section (1) of section 24, sub-section (1) of section 25, sub-section (3) of section 27 [and sub-section (1) of section 36(A):] [Substituted vide Notification No. 1/21/81 Fin.(RC) dated 22-10-1981, published in O.G. Series I, No. 30 (Extraordinary) dated 22-10-81.]Provided that all Police Officers not below the rank of Head Constables may also exercise the powers conferred by sections 25 and 27.