Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 393] [Entire Act] NCT Delhi - Subsection Section 393(b) in The New Delhi Municipal Council Act, 1994 (b)to furnish any return, plan, estimate, statement, account or statistics relating to the proceedings, duties or works of the Council;
