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[Cites 0, Cited by 91] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Indian Telegraph Act, 1885

(b)the [Central Government] [Substituted by A.O.1937, for "Government".] shall not acquire any right other than that of user only in the property under, over, along, across, in or upon which the telegraph authority places any telegraph line or post; and