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Delhi High Court - Orders

Minda Kosei Aluminum Wheels Private ... vs Petroleum And Natural Gas Regulatory ... on 25 October, 2024

Author: Manmohan

Bench: Manmeet Pritam Singh Arora, Manmohan

                                          $~SB-1, 4 to 17
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          1
                                          +           W.P.(C) 14266/2024 & CM APPLs. 59737-59738/2024
                                                      MINDA KOSEI ALUMINUM WHEELS PRIVATE LIMITED
                                                                                                 .....Petitioner
                                                                   Through: Mr. Kumar Kislay, Advocate with
                                                                            Ms.Anjali and Ms. Muskaan Gupta,
                                                                            Advocates.
                                                                   versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ORS.                                   .....Respondents
                                                                  Through: Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Gurjas Singh Narula, Mr.Akhil
                                                                           Hasija,  Mr.Arnav      Mittal   and
                                                                           Mr.Shaurya Agarwal, Advocates for
                                                                           UOI.
                                          4
                                          +           LPA 148/2021 & CM APPLs.14439/2021 and 14441/2021
                                                      M/S HALDYN HEINZ FINE GLASS
                                                      PRIVATE LIMITED                              .....Appellant
                                                                    Through: Ms.Swapna Seshadri, Advocate with
                                                                             Ms.Aishwarya     Suleramani       and
                                                                             Ms.Harsha V.Rao, Advocates.

                                                                                         versus

                                                      GUJARAT GAS LIMITED & ANR.                  .....Respondents
                                                                   Through: Mr. Parag Tripathi, Senior Advocate
                                                                             with Ms. Chand Chopra and Ms.
                                                                             Neha Bhupathiraju Advocates for
                                                                             respondent No.1.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates.
                                                                             Mr. Utkarsh Sharma, Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:30:57
                                                                                                                  Mr.Raghvendra Shankar, Mr.Rahul
                                                                                                                 Sagar Sahay, Mr.Prince Kumar Singh,
                                                                                                                 Ms.Harshita Tomar and Mr.Kartikey
                                                                                                                 Joshi,        Advocates          for
                                                                                                                 Respondent/PNGRB.
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Gurjas Singh Narula, Mr.Akhil
                                                                                                                 Hasija,   Mr.Arnav     Mittal   and
                                                                                                                 Mr.Shaurya Agarwal, Advocates for
                                                                                                                 UOI.
                                          5
                                          +           W.P.(C) 4315/2022 & CM APPLs.12908-12909/2022 AND
                                                      18623/2022
                                                      ANTIQUE MARBONITE PVT LTD AND ORS.             ....Petitioners
                                                                  Through: Mr. Jayant Mehta, Senior Advocate
                                                                           with Mr.Saurav Agrawal, Ms.Nisha
                                                                           Bhatia, Mr.Sidhart Shekhar and
                                                                           Mr.Anshuman Chaudhry, Advocates
                                                                           for Petitioner Nos. 1-23.
                                                                           Mr. Saurav Agrawal and Mr.
                                                                           Anshuman Chaudhary, Advs. for
                                                                           Petitioner No.24.
                                                                  versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr.Raghvendra Shankar, Advocate
                                                                           with    Mr.Rahul     Sagar     Sahay,
                                                                           Mr.Prince    Kumar       Singh   and
                                                                           Ms.Harshita Tomar, Advocates for
                                                                           PNGRB.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocate.
                                                                           Mr. Parag Tripathi, Senior Advocate
                                                                           with Mr. Piyush Joshi, Ms. Sumiti
                                                                           Yadava, Ms. Meghna Sengupta, Ms.
                                                                           Vatsla Bhatia, Mr. Yagya Sharma,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:30:57
                                                                                                                  Advocates, Advocates For respondent
                                                                                                                 No.3/GGL.
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Gurjas Singh Narula, Mr.Akhil
                                                                                                                 Hasija,   Mr.Arnav     Mittal    and
                                                                                                                 Mr.Shaurya Agarwal, Advocates for
                                                                                                                 UOI.
                                                                                                                 Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                                                                 Ms. Meghna Sengupta, Ms. Vatsla
                                                                                                                 Bhatia,   Mr.     Yagya      Sharma,
                                                                                                                 Advocates, Advocates for intervenor
                                                                                                                 in CM No. 43536/2022.
                                          6
                                          +           LPA 211/2023, CAV 163/2023 & CM APPLs.15189-15191/2023
                                                      AND 25260/2023

                                                      EICL LIMITED                                                                      .....Appellant
                                                                                         Through:                Mr. Jayant Mehta, Sr. Adv.with
                                                                                                                 Mr.Govind Manoharan, Mr. Tenzing
                                                                                                                 Bhutia, Mr. B.D. Kundan, Advs.
                                                                                         versus

                                                      AGP CITY GAS PRIVATE LIMITED & ORS.         .....Respondents
                                                                    Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia,   Mr.     Yagya       Sharma,
                                                                             Advocates for R-1&2.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Gurjas Singh Narula, Mr.Akhil
                                                                             Hasija,   Mr.Arnav       Mittal    and
                                                                             Mr.Shaurya Agarwal, Advocates for
                                                                             UOI.
                                                                             Mr.Raghvendra Shankar, Advocate
                                                                             with    Mr.Rahul     Sagar      Sahay,
                                                                             Mr.Prince    Kumar       Singh    and
                                                                             Ms.Harshita Tomar, Advocates for
                                                                             PNGRB.
                                                                             Mr.Abhi Bansal, Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:30:57
                                                                                                                  Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                                                                 and Ms.Vidhi Jindal, Advocates
                                                                                                                 Mr.N.L.Ganapathi, Advocate with
                                                                                                                 Ms.Rini V.Tigga and Mr.Amogh
                                                                                                                 S.Rao, Advocates for R-5.
                                                                                                                 Mr.Parag P.Tripathi, Sr.Advocate
                                                                                                                 with Ms.Chand Chopra, Advocate
                                                                                                                 with Ms.       Neha Bhupathiraju,
                                                                                                                 Advocate for R-6.
                                          7
                                          +           LPA 366/2023 & CM APPLs.19697-19698/2023
                                                      GAIL (INDIA) LIMITED                              .....Appellant
                                                                     Through: Mr.N.L.Ganapathi, Advocate with
                                                                               Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                               Advocates.
                                                                     versus
                                                      AGP CITY GAS PRIVATE LIMITED & ORS.          .....Respondents
                                                                     Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                               Ms. Meghna Sengupta, Ms. Vatsla
                                                                               Bhatia,    Mr.    Yagya         Sharma,
                                                                               Advocates for R-1&2.
                                                                               Mr. Apoorv Kurup, CGSC with
                                                                               Mr.Gurjas Singh Narula, Mr.Akhil
                                                                               Hasija,   Mr.Arnav         Mittal    and
                                                                               Mr.Shaurya Agarwal, Advocates for
                                                                               UOI.
                                                                               Mr.Abhi Bansal, Advocate with
                                                                               Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                               and Ms.Vidhi Jindal, Advocates
                                                                               Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                               Govind Manoharan, Mr. Tenzing
                                                                               Bhutia, Mr. B.D. Kundan, Advs. for
                                                                               R-5.
                                                                               Mr. Parag P. Tripathi, Senior
                                                                               Advocate with Ms.Chand Chopra,
                                                                               and Ms.Neha Bhupathiraju, Advocate
                                                                               for R- 6.
                                                                               Mr.Raghvendra Shankar, Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:30:57
                                                                                                                  with    Mr.Rahul  Sagar   Sahay,
                                                                                                                 Mr.Prince   Kumar   Singh    and
                                                                                                                 Ms.Harshita Tomar, Advocates for
                                                                                                                 PNGRB.
                                          8
                                          +           LPA 254/2021 & CM APPLs.26676/2021, 34446/2021, 46637/2021
                                                      AND 44724/2022

                                                      GUJARAT GAS LIMITED                                                               .....Appellant
                                                                   Through:                                      Mr. Parag Tripathi, Senior Advocate
                                                                                                                 with Mr. Piyush Joshi, Ms. Sumiti
                                                                                                                 Yadava, Ms. Meghna Sengupta, Ms.
                                                                                                                 Vatsla Bhatia, Mr. Yagya Sharma,
                                                                                                                 Advocates.
                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                .....Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate with
                                                                           Mr.Raghvendra Shankar, Advocate
                                                                           with    Mr.Rahul     Sagar     Sahay,
                                                                           Mr.Prince    Kumar       Singh    and
                                                                           Ms.Harshita Tomar and Mr.Kartikey
                                                                           Joshi,        Advocates            for
                                                                           Respondent/PNGRB.
                                                                           Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                           Govind Manoharan, Mr. Tenzing
                                                                           Bhutia, Mr. B.D. Kundan, Advs. for
                                                                           R-3.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                           Ms. Meghna Sengupta, Ms. Vatsla
                                                                           Bhatia,   Mr.     Yagya       Sharma,
                                                                           Advocates, Advocates for Impleaders
                                                                           in CM APPL.44724/2022.
                                                                           Mr. Apoorv Kurup, CGSC with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:30:58
                                                                                                                  Mr.Gurjas Singh Narula, Mr.Akhil
                                                                                                                 Hasija,  Mr.Arnav    Mittal  and
                                                                                                                 Mr.Shaurya Agarwal, Advocates for
                                                                                                                 UOI.
                                          9
                                          +           LPA 64/2024 & CM APPLs.4534/2024, 12574/2024 AND
                                                      28591/2024
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                  .....Appellant
                                                                  Through: Mr. Utkarsh Sharma, Advocate with
                                                                           Mr.Raghvendra Shankar, Mr.Rahul
                                                                           Sagar Sahay, Mr.Prince Kumar Singh
                                                                           Ms.Harshita Tomar, and Mr.Kartikey
                                                                           Joshi,        Advocates            for
                                                                           Respondent/PNGRB.

                                                                                         versus

                                                      AGP CITY GAS PRIVATE LIMITED & ORS.         .....Respondents
                                                                    Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia,   Mr.     Yagya       Sharma,
                                                                             Advocates, Advocates for R-1&2.
                                                                             Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                             Govind Manoharan, Mr. Tenzing
                                                                             Bhutia, Mr. B.D. Kundan, Advs. for
                                                                             R-3.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Gurjas Singh Narula, Mr.Akhil
                                                                             Hasija,   Mr.Arnav       Mittal   and
                                                                             Mr.Shaurya Agarwal, Advocates for
                                                                             UOI.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates
                                                                             Mr.N.L.Ganapathi, Advocate with
                                                                             Ms.Rini V.Tigga and Mr.Amogh




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:30:58
                                                                                                                  S.Rao, Advocates for R-5.
                                                                                                                 Mr. Parag Tripathi, Senior Advocate
                                                                                                                 with Ms. Chand Chopra and Ms.
                                                                                                                 Neha Bhupathiraju Advocates for
                                                                                                                 Applicant-GGL.
                                          10
                                          +           W.P.(C) 9374/2015 & CM APPLs.21790-21791/2015 AND
                                                      4231/2016

                                                      INDRAPRASTHA GAS LIMITED                   .....Petitioner
                                                                  Through: Mr.K.K.Rai, Senior Advocate with
                                                                            Mr.S.K.Pandey,       Mr.Awanish,
                                                                            Mr.Chandrashekhar C., Mr.Anshul
                                                                            Rai, Advocates.

                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Advocate
                                                                           Mr.Raghvendra       Shankar      with
                                                                           Mr.Rahul Sagar Sahay, Mr.Prince
                                                                           Kumar Singh, Ms.Harshita Tomar
                                                                           and Mr.Kartikey Joshi, Advocates for
                                                                           Respondent/PNGRB
                                                                           Ms.Monika Arora, CGSC with
                                                                           Mr.Subhrodeep Saha, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr.Saurav Agrawal, Advocate with
                                                                           Mr.Trinath Tadakamalla, Mr.Anand
                                                                           Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                           Shekhar      and       Mr.Anshuman
                                                                           Chaudhry, Advocates for Interveners.
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Gurjas Singh Narula, Mr.Akhil
                                                                           Hasija,   Mr.Arnav       Mittal   and




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:31:00
                                                                                                                  Mr.Shaurya Agarwal, Advocates for
                                                                                                                 UOI.
                                          11
                                          +           W.P.(C) 11148/2020

                                                      MAHANAGAR GAS LIMITED                     .....Petitioner
                                                                 Through: Mr.Trinath Tadakamalla, Advocate
                                                                          with Ms.Nisha Bhatia, Advocate
                                                                 versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Advocate
                                                                           Mr.Raghvendra       Shankar      with
                                                                           Mr.Rahul Sagar Sahay, Mr.Prince
                                                                           Kumar Singh, Ms.Harshita Tomar
                                                                           and Mr.Kartikey Joshi, Advocates for
                                                                           Respondent/PNGRB.
                                                                           Mr.Pratima N.Lakra, CGSC with
                                                                           Mr.Chandan Prajapati, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Gurjas Singh Narula, Mr.Akhil
                                                                           Hasija,   Mr.Arnav        Mittal  and
                                                                           Mr.Shaurya Agarwal, Advocates for
                                                                           UOI.
                                          12
                                          +           W.P.(C) 9711/2020 & CM APPLs.31041/2020, 11350/2022,
                                                      31858/2022 AND 55246/2023
                                                      MAHANAGAR GAS LIMITED                      .....Petitioner
                                                                 Through: Mr.Trinath Tadakamalla, Advocate
                                                                          with Ms.Nisha Bhatia, Advocate
                                                                                         versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:31:00
                                                       PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Advocate
                                                                           Mr.Raghvendra       Shankar      with
                                                                           Mr.Rahul Sagar Sahay, Mr.Prince
                                                                           Kumar Singh, Ms.Harshita Tomar
                                                                           and Mr.Kartikey Joshi, Advocates for
                                                                           Respondent/PNGRB.
                                                                           Mr.Pratima N.Lakra, CGSC with
                                                                           Mr.Chandan Prajapati, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates.
                                          13
                                          +           W.P.(C) 1017/2021 & CM APPL.2821/2021
                                                      GUJARAT GAS LIMITED                                                              .....Petitioner
                                                                   Through:                                      Mr. Parag Tripathi, Senior Advocate
                                                                                                                 with Ms. Chand Chopra and Ms.
                                                                                                                 Neha Bhupathiraju Advocates
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                  .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Advocate
                                                                           Mr.Raghvendra      Shankar      with
                                                                           Mr.Rahul Sagar Sahay, Mr.Prince
                                                                           Kumar Singh, Ms.Harshita Tomar
                                                                           and Mr.Kartikey Joshi, Advocates for
                                                                           Respondent/PNGRB.
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Gurjas Singh Narula, Mr.Akhil
                                                                           Hasija,  Mr.Arnav       Mittal   and
                                                                           Mr.Shaurya Agarwal, Advocates for
                                                                           UOI.
                                          14
                                          +           W.P.(C) 3369/2022 & CM APPLs.9845/2022 AND 9847/2022
                                                      SABARMATI GAS LIMITED                        .....Petitioner
                                                                      Through: Ms.Chand Chopra, Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:31:01
                                                                                                                  Ms.Neha Bhupathiraju, Advocate.
                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Advocate
                                                                           Mr.Raghvendra      Shankar       with
                                                                           Mr.Rahul Sagar Sahay, Mr.Prince
                                                                           Kumar Singh, Ms.Harshita Tomar
                                                                           and Mr.Kartikey Joshi, Advocates for
                                                                           Respondent/PNGRB.
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Gurjas Singh Narula, Mr.Akhil
                                                                           Hasija,    Mr.Arnav      Mittal   and
                                                                           Mr.Shaurya Agarwal, Advocates for
                                                                           UOI.
                                                                           Mr. Pritish Sabharwal, Addvocate for
                                                                           MCD.
                                          15
                                          +           W.P.(C) 3911/2022 & CM APPL.11635/2022
                                                      TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
                                                      GENERAL MANAGER (PROJECT)                          ....Petitioner
                                                                      Through: Mr.N.L.Ganapathi, Advocate with
                                                                               Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                               Advocates.
                                                                      versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                        .....Respondent
                                                                      Through: Mr. Utkarsh Sharma, Advocate
                                                                               Mr.Raghvendra      Shankar          with
                                                                               Mr.Rahul Sagar Sahay, Mr.Prince
                                                                               Kumar Singh, Ms.Harshita Tomar
                                                                               and Mr.Kartikey Joshi, Advocates for
                                                                               Respondent/PNGRB.
                                                                               Mr. Apoorv Kurup, CGSC with
                                                                               Mr.Gurjas Singh Narula, Mr.Akhil
                                                                               Hasija,   Mr.Arnav       Mittal      and
                                                                               Mr.Shaurya Agarwal, Advocates for
                                                                               UOI.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:31:02
                                           16
                                          +           W.P.(C) 3913/2022 & CM APPL.11641/2022
                                                      VADODARA GAS LIMITED THROUGH ITS COMPANY
                                                      SECRETARY AND HOD (HR)                     ....Petitioner
                                                                  Through: Mr.N.L.Ganapathi, Advocate with
                                                                            Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                            Advocates.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                     .....Respondent
                                                                   Through: Mr. Utkarsh Sharma, Advocate
                                                                            Mr.Raghvendra      Shankar      with
                                                                            Mr.Rahul Sagar Sahay, Mr.Prince
                                                                            Kumar Singh, Ms.Harshita Tomar
                                                                            and Mr.Kartikey Joshi, Advocates for
                                                                            Respondent/PNGRB.
                                                                            Mr. Apoorv Kurup, CGSC with
                                                                            Mr.Gurjas Singh Narula, Mr.Akhil
                                                                            Hasija,  Mr.Arnav        Mittal  and
                                                                            Mr.Shaurya Agarwal, Advocates for
                                                                            UOI.
                                          17
                                          +           W.P.(C) 10244/2024 & CM APPL.42013/2024, 42302/2024,
                                                      56759/2024 AND 63394-63395/2024
                                                      SHELL ENERGY INDIA PRIVATE LIMITED               ....Petitioner
                                                                      Through: Mr. Balbir Singh, Sr. Adv. with
                                                                                Mr.Parag Maini, Mr. Abhimanyu
                                                                                Chopra, Mr. Raghav Chadha,
                                                                                Mr.Kunal Sabharwal, Mr. Karan
                                                                                Sachdev, Mr. Aman Chaudhary and
                                                                                Mr.Kushagra Jain, Advocates.
                                                                      versus

                                                      UNION OF INDIA & ORS.                                                          .....Respondents
                                                                    Through:                                     Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Gurjas   Singh      Narula    and
                                                                                                                 Mr.Arnav Mittal Advocates for UOI.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:31:02
                                                                                                                  Mr. Utkarsh Sharma, Advocate
                                                                                                                 Mr.Raghvendra      Shankar     with
                                                                                                                 Mr.Rahul Sagar Sahay, Mr.Prince
                                                                                                                 Kumar Singh, Ms.Harshita Tomar
                                                                                                                 and Mr.Kartikey Joshi, Advocates for
                                                                                                                 Respondent/PNGRB
                                                                                                                 Mr.Parag P.Tripathi, Sr.Advocate,
                                                                                                                 Mr.Sandeep Sethi, Sr.Advocate, with
                                                                                                                 Ms.Vinita Bhargava, Mr.Gaurav
                                                                                                                 Juneja   and    Mr.Aayush      Jain,
                                                                                                                 Advocates in CM APPLs.63394-
                                                                                                                 63395/2024.

                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

                                                                                         ORDER
                                          %                                              25.10.2024
                                                      List on 28th October, 2024.


                                                                                                                                  MANMOHAN, CJ



MANMEET PRITAM SINGH ARORA, J OCTOBER 25, 2024 TS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 01:31:03