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[Cites 0, Cited by 0] [Section 37(1a)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1a)(d) in The West Bengal Primary Education Act, 1973

(d)one member for each sub-division, elected in the prescribed manner by the members of [Panchayat Samitis within the sub-division from among themselves] [Words substituted for the words 'Anchal Panchayats within the sub-divisions' by W.B. Act 47 of 1980.]: