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State of Madhya Pradesh - Section

Section 1 in The Madhya Pradesh State University Service Rules, 1983

1. Short title, application and commencement.-

(1)These rules may be called the Madhya Pradesh State University Service Rules, 1983.
(2)They shall apply to every member of the State University Service constituted under sub-section (1) of Section 15-A of the Act.
(3)They shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".