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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(2) in THE ATRIA UNIVERSITY ACT, 2020

(2)The Karnataka State the Higher Education Council shall conduct periodicalInspection of University regarding,-
(i)standard of Instructions for grant of degree;
(ii)quality of Education;
(iii)avoidance of commercialization of Higher Education; and
(iv)contravention of the provisions of the Act, if any;
- and send report to the Government.