Calcutta High Court (Appellete Side)
Sajidul Khandakar vs Srimati Bhabani Biswas on 13 April, 2022
03, 13.04.2022 04, 05, CO 1045 of 2020 06 with & 07 CO 2015 of 2015 with Ct-08 CO 2037 of 2015 with CO 3423 of 2016 with CO 3424 of 2016 ar Sajidul Khandakar Vs. Srimati Bhabani Biswas Mr. Surya Prasad Chattopadhyay Mr. Arjun Samanta Mr. Ankit Chatterjee ... For the Petitioner in CO 2037 of 2015 and CO 3423 of 2016 Mr. Partha Pratim Ray ... For the Opposite Party in CO 2015 of 2015 and CO 2037 of 2015 The parties are directed to file their law notes along with the judgments, which they want to rely upon within three weeks from date. Let this matter be listed under the heading "To Be Mentioned" on 13th May, 2022 at 12.50 p.m. (Ravi Krishan Kapur,J.) (Soumen Sen, J.) 2