Supreme Court - Daily Orders
Punjab State Human Rights Commission vs Jatt Ram on 24 October, 2018
Bench: S.A. Bobde, L. Nageswara Rao
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ITEM NO.111 COURT NO.5 SECTION IV
(Part Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5912/2012
PUNJAB STATE HUMAN RIGHTS COMMISSION Appellant(s)
VERSUS
JATT RAM & ORS. Respondent(s)
WITH C.A. No. 6236/2012 (IV)
C.A. No. 6237/2012 (IV)
C.A. No. 6232/2012 (IV)
C.A. No. 6230/2012 (IV)
C.A. No. 6233/2012 (IV)
C.A. No. 6235/2012 (IV)
C.A. No. 6234/2012 (IV)
C.A. No. 6231/2012 (IV)
CONMT.PET.(C) No. 222/2005 In C.A. No. 6236/2012 (IV)
C.A. No. 6244/2012 (IV)
Date : 24-10-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Appellant(s) Mr. Aseem Malhotra, Adv.
For Mr. Abhijat P. Medh, AOR
Ms. Shalu Sharma, AOR
Mr. K.T.S. Tulsi, Sr. Adv.
Mr. Gaurave Bhargava, Adv.
Ms. Latika Rao, Adv.
Mr. Saksham Maheswari, Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. Karan Bharihoke, AOR
Mr. Charanjit Jawa, Adv.
Mr. Ajesh K. Chawla, Adv.
Mrs. Saket Gautam, Adv.
Miss Shivangi Singh, Adv.
Signature Not Verified
For Mr. Mohan Pandey, AOR
Digitally signed by
SANJAY KUMAR
Date: 2018.10.24
For Respondent(s)
16:43:19 IST
Reason: Ms. Anitha Shenoy, AOR
Ms. Sristi Agnihotri, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Akansha Kaul, Adv.
Ms. Tanisha Samanta, Adv.
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Mr. Sanjay Bansal, Adv.
Mr. Reepak Kansal, Adv.
For Mr. G. K. Bansal, AOR
Mr. Kuldip Singh, AOR
Mr. Debasis Misra, AOR
Mr. Kailas Udhavrao More, AOR
Mr. Karan Bharihoke, AOR
Mr. Siddhant Roy, Adv.
Ms. Nav Kiran Bolay, Adv.
Mr. Arun K. Sinha, AOR
Mrs. K. Sarada Devi, AOR
Mr. Abhishek Atrey, AOR
Mr. Tarun Gupta, AOR
M/S. J S Wad And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
List these matters on 25.10.2018 as part-heard for further hearing.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR