Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 16 in Rajasthan Civil Services (Pension) Rules, 1996

16. Counting of service on probation.

- The service rendered as a probationer or on probation shall qualify for the purpose of pension.