Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 1 October, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.20 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4647/2019
(Arising out of impugned final judgment and order dated 11-07-2018
in CWJC No. 8511/2016 passed by the High Court Of Judicature At
Patna)
THE STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
(With application for exemption from filing O.T.)
WITH
SLP(C) No.4664/2019 (XVI)
(With applications for exemption from filing c/c of the impugned
judgment and exemption from filing O.T permission to file
additional documents)
Date : 01-10-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Maninder Singh,Sr.Adv.
Mr. Kesav Mohan,Adv.
Mr. Piyush Choudhary,Adv.
Ms. Tarini Sinha,Adv.
Mr. Prabhash,Adv.
Mr. Gaurav Kejriwal, AOR
For Respondent(s) Mr. Navaniti Prasad Singh,Sr.Adv.
Mr. Satyabir Bharti,Adv.
Ms. Francesca Kapur,Adv.
Mr. Arun K. Sinha, AOR
Mr. Rakesh Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 03.10.2019.
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.10.01 17:11:53 IST Reason:(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master