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Supreme Court - Daily Orders

The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 1 October, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.20                                COURT NO.9                  SECTION XVI

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).4647/2019

     (Arising out of impugned final judgment and order dated 11-07-2018
     in CWJC No. 8511/2016 passed by the High Court Of Judicature At
     Patna)

     THE STATE OF BIHAR & ORS.                                              Petitioner(s)

                                                      VERSUS

     M/S RIGA SUGAR CO. LTD.                                                Respondent(s)
     (With application for exemption from filing O.T.)

     WITH
     SLP(C) No.4664/2019 (XVI)
     (With applications for exemption from filing c/c of the impugned
     judgment and exemption from filing O.T permission to file
     additional documents)

     Date : 01-10-2019 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)                  Mr.   Maninder Singh,Sr.Adv.
                                        Mr.   Kesav Mohan,Adv.
                                        Mr.   Piyush Choudhary,Adv.
                                        Ms.   Tarini Sinha,Adv.
                                        Mr.   Prabhash,Adv.
                                        Mr.   Gaurav Kejriwal, AOR

     For Respondent(s)                  Mr.   Navaniti Prasad Singh,Sr.Adv.
                                        Mr.   Satyabir Bharti,Adv.
                                        Ms.   Francesca Kapur,Adv.
                                        Mr.   Arun K. Sinha, AOR
                                        Mr.   Rakesh Singh,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 03.10.2019.

Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.10.01 17:11:53 IST Reason:

(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master