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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(1)(d) in University of Heatlh Sciences, Karnal Act, 2016

(d)any contribution or grant made by the Central Government, the University Grants Commission, International Donor Agencies like the World Health Organization and United Nations International Children's Emergency Fund etc.