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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(c) in Telangana Labour Welfare Fund Act, 1987

(c)deductions made under the proviso to sub-section (2) of section 9 of the Payment of Wages Act, 1936; (Central Act 4 of 1936).