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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(3) in The Rajasthan Agricultural Produce Markets Rules, 1963

(3)[ An appeal against the order of Regional Assistant Director passed under sub-rule (2) may be preferred before the Director within fifteen days of such order and the decision of the Director shall be final.] [Inserted by Notification No. F. 10(19)/Agriculture/II-B/78/ii, dated 21.1.1992-Rajasthan Gazette, Extraordinary, Part IV-C, dated 23.1.1992, page 363, dated 21.1.1992 [in Hindi].]