Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 413] [Entire Act]

State of Punjab - Subsection

Section 413(3) in Punjab Jail Manual, 1996

(3)The receipt and disposal of all money belonging to prisoners shall be entered by the Deputy Superintendent in the cash-book and when articles belonging to prisoners have been sold the amount realized by the sale shall also be entered on the memorandum of property attached to each prisoner's warrant with the date of entry.