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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69(1)(b) in The United Provinces Private Forests Act, 1948

(b)to prevent by any lawful means in his power any fire in the vicinity of such forest, of which he has knowledge or information from, spreading to such forest, and shall assist any Forest Officer or Police Officer demanding his aid,