Section 4(38) in Gujarat University (Amendment) Act, 1972
(38)to make provision-(a)for Continuing Education, Adult Education, Extra-Mural teaching, Extension Services and other recognized educational activities;(b)for physical education, National Cadet Corps, National Service Scheme, National Sports Organization, military training and such other reoognized activities;(c)for Students' Unions; and(d)for sports and athletic activities;
