Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3 in The M.P. Gram Panchayat (Regulation of Sale of Meat and Preservation) Rules, 1998 3. In the area of Gram Panchayat, no person shall sell the meal without the permit granted by the Gram Panchayat in this regard.
