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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(iii) in The Tamil Nadu Village Servants Service Rules, 1980

(iii)an amount equal to one twelfth of the consolidated annual travelling allowance for the year ending with the 31st March of the year of retirement;