Allahabad High Court
Vishal Kumar vs State Of U.P. And Another on 2 August, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34428 of 2020 Applicant :- Vishal Kumar Opposite Party :- State of U.P. and Another Counsel for Applicant :- Shailendra Pratap Subodh,Lakshmi Kant Pandey,Sunil Kumar Pandey Counsel for Opposite Party :- G.A.,Mangal Rai Hon'ble Om Prakash-VII,J.
Bail rejected.
For orders, see order of date passed in Crl. Misc. Bail Application No. 34583 of 2020 (Abhimanyu vs. State of U.P. & another).
Order Date :- 2.8.2021 Shiraz