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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(12)(gg) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(gg)[ "household" means a family consisting of husband, wife, unmarried children and dependent parents living together in a dwelling unit having common kitchen :- [Substituted by Notification No. G.S.R. 655 (E) dated 10.9.2009 (w.e.f. 20.7.2000)]