Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act] Union of India - Subsection Section 80(1)(15) in Employees' State Insurance (General) Regulations, 1950 15.6.1991). ]] by a certificate of such medical or other authority as the Director-General may, by a general or special order specify in this behalf: