Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Warner Bros. Entertainment Inc vs Http.//Tamilrockers.Ws & Ors on 19 September, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~12 TO 16
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    CS(COMM) 369/2019 & I.A. 9861/2019, 9863/2019, 3714/2022 &
                         13801/2022
                         WARNER BROS. ENTERTAINMENT INC.                    ..... Plaintiff
                                       Through: Ms.Suhasini Raina, Ms.R. Ramya &
                                                   Ms.Mehr Sidhu, Advs.
                                       versus
                         HTTP.//TAMILROCKERS.WS & ORS.            ..... Defendants
                                       Through: Mr.Kirtiman Singh, CGSC with
                                                   Ms.Vidhi Jain, Advs. for D-26 & D-
                                                   27.

                    +        CS(COMM) 400/2019 & I.A. 13800/2022
                             WARNER BROS. ENTERTAINMENT INC.                 ..... Plaintiff
                                           Through: Ms.Suhasini Raina, Ms.R. Ramya &
                                                       Ms.Mehr Sidhu, Advs.
                                           versus
                             HTTP://WWW2.SERIES9.IO & ORS.            ..... Defendants
                                           Through: Mr.Kirtiman Singh, CGSC with
                                                       Ms.Vidhi Jain, Advs. for D-26 & D-
                                                       27.

                    +        CS(COMM) 403/2019 & I.A. 13802/2022
                             WARNER BROS. ENTERTAINMENT INC.               ..... Plaintiff
                                           Through: Ms.Suhasini Raina, Ms.R. Ramya &
                                                       Ms.Mehr Sidhu, Advs.
                                           versus
                             HTTP://WWW.ONLINEWATCHMOVIES.COM.PK/ & ORS.
                                                                             ..... Defendants
                                           Through: Mr.Kirtiman Singh, CGSC with
                                                       Ms.Vidhi Jain, Advs. for D-26 & D-
                                                       27.

                    +        CS(COMM) 407/2019 & I.A. 10598/2019, 10600/2019, 17167/2021
                             & 13803/2022
                             WARNER BROS. ENTERTAINMENT INC.            ..... Plaintiff
                                           Through: Ms.Suhasini Raina, Ms.R. Ramya &

Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:20.09.2022
17:52:22
                                                           Ms.Mehr Sidhu, Advs.
                                          versus
                             HTTPS://WW2.MOVIERULZFREE.COM & ORS.... Defendants
                                          Through: Mr.Bhagvan Swarup Shukla, CGSC
                                                   with Mr.Kamaldeep, Adv. for UOI.
                                                   Mr.Kirtiman Singh, CGSC with
                                                   Ms.Vidhi Jain, Advs. for D-26 & D-
                                                   27.


                    +        CS(COMM) 457/2019 & I.A. 11595/2019, 11597/2019, 17180/2021,
                             17181/2021 & 13799/2022
                             WARNER BROS. ENTERTAINMENT INC.                   ..... Plaintiff
                                             Through: Ms.Suhasini Raina, Ms.R. Ramya &
                                                      Ms.Mehr Sidhu, Advs.
                                             versus
                             MOVIESFLIX.NET_& ORS.                        ..... Defendants
                                             Through: Mr.Bhagvan Swarup Shukla, CGSC
                                                      with Mr.Kamaldeep, Adv. for UOI.
                                                      Mr.Kirtiman Singh, CGSC with
                                                      Ms.Vidhi Jain, Advs. for D-26 & D-
                                                      27.

                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                               ORDER

% 19.09.2022 Arguments heard. Judgment reserved.

NAVIN CHAWLA, J SEPTEMBER 19, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:20.09.2022 17:52:22