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State of Punjab - Section

Section 25 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

25. Form of report by Archaeological Officer.

- [Sections 23 (1) (a) and 38 (2) (d)]. - Where, as a result of an excavation made by an archaeological officer in any area under section 21 or 22, any antiquities are discovered, the archaeological officer shall, as soon as practicable, submit a report in Form V to the Government through the Director on the antiquities recovered during the excavation.