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[Cites 0, Cited by 0] [Section 6B(6)] [Section 6B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6B(6)(c) in The U.P. Consumer Protection Rules, 1987

(c)in other cases, on the basis of a written test of two papers as per the following scheme. The qualifying marks in each paper shall be 50%.