Bombay High Court
Lancy Mandonsa S/O. John Mandonsa And 5 ... vs Build-Well Constructions And 6 Ors on 4 March, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 429 OF 2016
In
SUITS 533 OF 2013
Lancy Mandonsa S/o. John Mandonsa And 5 ....Petitioner
Ors.
V/S
Build-well Constructions And 6 Ors. ....Respondent
CORAM : B.P. COLABAWALLA, J DATE : 4th March, 2019 P.C. :
Due to paucity of time the matter is adjourned for 18/03/2019. Ad-interim relief if any to continue till then.
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