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Bombay High Court

Lancy Mandonsa S/O. John Mandonsa And 5 ... vs Build-Well Constructions And 6 Ors on 4 March, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 429 OF 2016
                          In
                  SUITS 533 OF 2013

 Lancy Mandonsa S/o. John Mandonsa And 5               ....Petitioner
 Ors.
             V/S
 Build-well Constructions And 6 Ors.                ....Respondent

CORAM : B.P. COLABAWALLA, J DATE : 4th March, 2019 P.C. :

Due to paucity of time the matter is adjourned for 18/03/2019. Ad-interim relief if any to continue till then.
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