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[Cites 0, Cited by 0] [Section 48A(1)] [Section 48A] [Entire Act]

Bengal Presidency - Subsection

Section 48A(1)(b) in The Calcutta Suburban Police Act, 1866

(b)all movable property found lying in any public street, if the owner or the person in charge of such property on being directed to remove the same, refuse or omits to do so within a reasonable time;