Delhi High Court - Orders
Indraprastha Gas Limited vs Petroleum And Natural Gas Regulatory ... on 25 February, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 407/2021 & CMs 41014/2021, 6225/2022
INDRAPRASTHA GAS LIMITED ..... Petitioner
Through Mr. Parag Tripathi, Sr. Adv. with
Mr. Saurav Aggarwal, Mr.Deepayan
Mandal, Mr.Anshuman Choudhury,
Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondents
Through Mr. Sanjay Jain, Additional Solicitor
General with Mr. Utkarsh Sharma,
Ms. Tanuja Dhoulakhandi, Mr. Mohit
Budhiraja, Ms. Shipra Malhotra and
Ms. Pinki Mehra, Advocates for R-1.
Mr. Jatin Puniyani, Government
Pleader for UOI/R-2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 25.02.2022 Mr.Parag P.Tripathi, learned senior counsel states that in large number of similar matters, interim orders have already been passed by DB-
1. He further states that the similar matters are listed before DB-1.
Accordingly, list the present matter before DB-1 on 28th February, 2022.
At this stage, Mr.Parag P.Tripathi, learned senior counsel prays that the matter be listed in the Supplementary List.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.02.2022 13:32:02Accordingly, the Registry is directed to list the matter before DB-1, subject to orders of Hon'ble the Chief Justice, in the category of 'Supplementary List' on 28th February, 2022.
MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 25, 2022 RN Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.02.2022 13:32:02