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State of Uttar Pradesh - Section
Section 9 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000
9. Syllabus Committee.
- Syllabus Committee shall consist of-| (1) | Director, Technical Education, Uttar Pradesh, Kanpur | ... | Chairman |
| (2) | Director, Institute of Research Development and Training,Kanpur | ... | Member |
| (3) | Chief Engineer, State Electricity Board or his representativenot below the rank of Superintending Engineer | ... | Member |
| (4) | Chief Engineer, Jal Nigam, Uttar Pradesh, or hisrepresentative not below the rank of Superintending Engineer | ... | Member |
| (5) | Regional Officer, All India Council of Technical EducationRegional Office, Kanpur | ... | Member |
| (6) | One Principal of an Affiliated Institution | ... | Member |
| (7) | One Member of the Legislative Assembly of Uttar Pradesh fromamongst such Members of the Board | ... | Member |
| (8) | One Member of the Legislative Council of Uttar Pradesh fromamongst such Members of the Board | ... | Member |
| (9) | Representative of Industries nominated by the Chairman of theBoard. | ... | Member |
| (10) | Member of the Confederation of Industries (Northern Region) ofhis representative | ... | Member |
| (11) | Representative of Institute of Non-Conventional Energy orPollution Control Board. | ... | Member |
| (12) | Representative of Indian Institute of Technology, Kanpur or anEngineering College who is a Member of the Board | ... | Member |
| (13) | Representative of institute of Engineering and Technology,Lucknow | ... | Member |
| (14) | Secretary, Board of Technical Education, Uttar Pradesh,Lucknow Secretary | ... | Member/Secretary |