Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(1) in National Institute of Fashion Technology Statutes, 2020 (1)All posts at the Institute except the post of Director -General and Chief Vigilance Officer, shall be filled either by direct recruitment, promotion or deputation.
