Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 24 August, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.26854 of 2021
PROCEEDING SHEET
Sl.No
ORDER
DATE
10. 24.8.2022 CPK, J & AVRB, J As no counter is filed in spite of giving time, interim order granted earlier is extended until further orders.
List on 06.10.2022 under the caption "Final hearing".
Meanwhile, counter shall be filed.
___________ CPK, J ___________ AVRB, J AMD