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State of Bihar - Section

Section 205 in Bihar Chaukidari Manual

205.

The work of indenting for and keeping accounts of uniforms and equipments of chaukidars and dafadars shall be done in Sub-Divisional Offices except in the Sadar Sub-Divisions of districts which have not separate Sadar Sub-Divisional Officers, where the work shall be done in the Office of the District Magistrate.