Calcutta High Court
Ratan Kumar Banka vs Gujrat Nre Coke Ltd on 6 September, 2017
Author: Soumen Sen
Bench: Soumen Sen
GA No.1015 of 2006
CS No.192G of 1997
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RATAN KUMAR BANKA
-Versus-
GUJRAT NRE COKE LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 6th September, 2017.
The Court : None appears on behalf of the petitioner nor any accommodation is prayed for. It appears that the petitioner is not interested to proceed with the matter.
Under such circumstances, this application stands dismissed for default. Interim order, if any, stands vacated.
(SOUMEN SEN, J.) A/s.