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State of Gujarat - Section

Section 114 in The Gujarat Maritime Board Act, 1981

114. Posting of certain regulations, etc.

- The Text of the regulations made under clauses (10) to (19) of Section 110 and the scale of rates together with a statement of conditions framed by the Board under Chapter VI shall be prominently posted by the Board in English and in Gujarati on special boards to be maintained for the purposes at the wharves, docks, berth, piers and other convenient place on the premises of the Board.