Section 17A(ii) in Tamil Nadu Agriculturists Relief Act, 1938
(ii)in provisos (B) and (C) to that section, for the words and figures 'immediately preceding the 1st October 1937', the words and figures 'ending on the 31st March or the 30th September (whichever is later) immediately preceding the date of institution of the suit or proceeding' were substituted.]