Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 18 May, 2010

Author: Nadira Patherya

Bench: Patherya

                                       GA No. 1682 of 2010
                                       CS NO.224 OF 2009

                               IN THE HIGH COURT AT CALCUTTA

                                Ordinary Original Civil Jurisdiction

                                         ORIGINAL SIDE


                              SHIB KRISHNA DEBUTTER ESTATE
                                          Versus
                          JANAB JALALUDDIN AHMED SIDDIQUE & ORS.


     MS. S. BISWAS, ADVOCATE APPEARS.

     MR. A. CHATTERJEE, ADVOCATE APPEARS.

     MR. S.K. DE, ADVOCATE APPEARS.

     BEFORE:

     The Hon'ble JUSTICE PATHERYA

Date : 18th May, 2010.

The Court : Counsel for the petitioner seeks leave to withdraw this application. Accordingly, this application is dismissed as withdrawn.

All parties concerned to act on a photostat signed copy of this order on the usual undertakings.

[PATHERYA, J.] pkd.

Asstt. Registrar [C.R.]