Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 18 May, 2010
Author: Nadira Patherya
Bench: Patherya
GA No. 1682 of 2010
CS NO.224 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
MS. S. BISWAS, ADVOCATE APPEARS.
MR. A. CHATTERJEE, ADVOCATE APPEARS.
MR. S.K. DE, ADVOCATE APPEARS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 18th May, 2010.
The Court : Counsel for the petitioner seeks leave to withdraw this application. Accordingly, this application is dismissed as withdrawn.
All parties concerned to act on a photostat signed copy of this order on the usual undertakings.
[PATHERYA, J.] pkd.
Asstt. Registrar [C.R.]