Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 21 in The M.P. Economiser Rules, 1959

21. Reference in Annual Report.

- A brief account of all accidents their causes and remedial measures taken shall be included m the Chief Inspector Annual Report.