Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 12 July, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 29061 of 2022 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 12-07-2022 Ms. Vinaya Podwal, learned counsel for the applicant.
Counsel for the applicant further prays for and is granted two weeks time to cure the defect(s) pointed out by the Registry.
List after two weeks.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 7/13/2022 10:31:50 AM