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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(4)(c) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(c)Split up an existing market area and constitute two or more Committees for such areas, as the case may be; or