Bombay High Court
Sikkim Ferro Alloys Ltd vs Deputy Director Directorate Of ... on 29 October, 2020
Author: Abhay Ahuja
Bench: Ujjal Bhuyan, Abhay Ahuja
(32)-IAST-94577-20.doc.
Balaji G. IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Panchal CIVIL APPELLATE JURISDICTION
Digitally signed by
Balaji G. Panchal
Date: 2020.10.31
13:36:53 +0530
INTERIM APPLICATION (STAMP) NO.94577 OF 2020
IN
WRIT PETITION (STAMP) NO.94114 OF 2020
Union Bank of India ..Applicant/
Intervener
IN THE MATTER BETWEEN
Sikkim Ferro Alloys Ltd. ..Petitioner
Versus
Deputy Director,
Directorate of Enforcement, Mumbai ..Respondent
Mr. Sahil Namavat a/w Ms. Prachi Kolambkar i/by Thodur Law Associates,
Advocates for the Applicant.
CORAM : UJJAL BHUYAN &
ABHAY AHUJA, JJ.
DATE : 29th OCTOBER, 2020 P.C.
1. Stand over to 03.11.2020.
2. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
ABHAY AHUJA, J UJJAL BHUYAN, J
BGP. 1 of 1