Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 17. Dean of Faculty. - Every Dean shall be appointed in such manner and shall exercise such powers and perform such functions as may be prescribed.
